LAWS(KAR)-2024-7-149

YADHU KUMAR R. Vs. STATE OF KARNATAKA

Decided On July 19, 2024
Yadhu Kumar R. Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The petitioners are before this Court calling in question an order dtd. 5/6/2024 passed by the Principal Civil Judge and JMFC at Ramanagara in C.C.No.44 of 2014 arising out of crime in Crime No.294 of 2013.

(2.) Heard Sri C.V. Srinivasa, learned counsel appearing for the petitioners, Sri B.N. Jagadeesh, learned Additional State Public Prosecutor for respondent No.1 and Sri A.V. Ramakrishna, learned counsel appearing for respondent No.2.

(3.) Facts, in brief, germane are as follows:-