MS. SIRI SRIKANTH Vs. KARNATAKA EXAMINATION AUTHORITY

JUDGEMENT

(1.) This writ petition seeking the following reliefs:

(2.) Heard learned counsel Mr. B.M. Arun for the petitioner, learned counsel Mr. N.K. Ramesh for respondent No.1, learned Additional Government Advocate Smt. Mamatha Shetty for respondent Nos.2, 5 and 6, learned counsel Mr. N. Khetty for respondent No.3, learned Deputy Solicitor General of India Mr. H. Shanthi Bhushan for respondent No.4 and learned counsel Mr. Sridhar Prabhu for respondent No.7.

(3.) The petitioner is a Swimmer secured one Silver Medal and four Bronze Medals in the National Level Championship conducted by Swimming Federation of India. She has secured one Silver Medal in the South Zone Aquatic Championship. It is stated that the petitioner has participated in the 63rd, 64th and 65th National School Games conducted by the School Games Federation of India. The petitioner represented Karnataka in KHELO India in 2020. In the year 2017, she participated in the National Level Swimming Championship conducted by the Swimming Federation of India.