(1.) The petitioner is before this Court seeking for the following reliefs:
(2.) Petitioner is the mother of respondent No.1.
(3.) Learned counsel for the petitioner submits that
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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