(1.) Heard learned counsel Sri.P.N.Hosamane and Sri. S.S.Joshi.
(2.) The present appeal is directed against the judgment and award passed in MVC No.395/2007 dtd. 4/3/2010 on the file of III Addl. MACT Bagalkot, whereby claim petition filed by the claimants/appellants came to be dismissed.
(3.) Facts in brief for disposal of the present appeal are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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