T.NAGENDRA SETTY Vs. T.VISHWANATH SETTY

JUDGEMENT

(1.) Heard Sri M.S.Sathish, advocate for appellant, Smt.Pallavi S. Pachhapure, advocate for respondent Nos.1 and 2, Sri Shivasai M. Patil, advocate for respondent No.5 and Sri Rakesh Bilki, advocate for respondent No.3.

(2.) Though the matter is listed for orders, with the consent of the parties, same is taken up for final disposal.

(3.) Appeal is filed by the first respondent in P and SC No. 03/2022 on the file of the Additional Senior Civil Judge and JMFC, Hosapete, assailing the Order dtd. 30/8/2023 passed in the said Case.