ABDUL KHADER Vs. TASLEEM JAMELA AGADI

JUDGEMENT

(1.) Miss. Kavita Jadhav representing Shri. Arun L. Neelopant, learned counsel for the revision petitioners and Shri. Prashant Mathapati, learned counsel for respondent No.1.

(2.) Revision Petition is filed by the respondents in Criminal Miscellaneous No.155/2021 on the file of Principal Judge, Family Court, Ballari, challenging the order dtd. 30/11/2021.

(3.) Facts in brief are as under: