(1.) Accused No.1 in Crime No.17/2024 registered by the Market Police Station, Bidar for the offences punishable under Ss. 506, 149 and 307 of IPC, is before this Court under Sec. 439 of Cr.P.C seeking regular bail.
(2.) Heard the learned counsel for the parties.
(3.) FIR in Crime No.17/2024 was registered by Market Police Station, Bidar as against the petitioner and nine others for the aforesaid offences on the basis of the first information received from Arshiya Begum who is the wife of injured - Sijauddin. During the course of investigation, petitioner was arrested on 22/3/2024. Bail application filed by him before the jurisdictional Sessions Court in Crl.Misc.No.149/2024 was rejected on 15/4/2024. Therefore, he is before this Court.