OM SLV CONSTRUCTIONS Vs. REGIONAL PROVIDENT FUND COMMISSIONER

JUDGEMENT

(1.) Smt.Mounika.M., counsel on behalf of Sri.Nagarajappa.A., for the petitioner and Smt.B.V.Vidyulatha., counsel for the respondent have appeared in person.

(2.) The caption Writ Petition is filed seeking a Writ of Certiorari to quash the order dtd.:22/6/2023 passed by the respondent in No.KN/BG/RO-YNK/1581185/Recovery/2023- 24/99 vide Annexure-E.

(3.) Counsel for the respective parties urged several contentions. Heard the arguments and perused the Writ papers with care.