M. CHANDRAKUMAR Vs. COMMISSIONER

JUDGEMENT

(1.) The petitioner in W.P.No.55716/2017 is before this Court seeking for the following reliefs: a. Grant a writ of certiorari quashing the impugned notices dtd. 04/09/2017 bearing No.AEE/KSD/PR/322/2017-18 (Annexure-A) issued by the Respondent. b. And pass such other orders as this Hon'ble court deems fit and proper the interest of justice and equity.

(2.) The petitioner in W.P. No.20546/2017 is before this Court seeking for the following reliefs:

(3.) The petitioner in W.P. No.47122/2017 is before this Court seeking for the following reliefs: