LAWS(KAR)-2024-3-69

NARASAPPA Vs. SECRETARY REVENUE DEPT

Decided On March 13, 2024
NARASAPPA Appellant
V/S
Secretary Revenue Dept Respondents

JUDGEMENT

(1.) Heard Sri Huleppa Heroor, learned counsel for the petitioners, Sri Ameet Kumar Deshpande, learned Senior Counsel appearing on behalf of Sri Gourish S. Khashampur, learned counsel for respondent No.4 and learned High Court Government Pleader for respondent Nos.1 to 3.

(2.) The writ petition is filed with the following prayer:

(3.) The facts in brief which are utmost necessary for disposal of the writ petition are as under: