LAWS(KAR)-2024-11-89

G.LAKSHMIPATHAIAH Vs. DODDANNACHAR

Decided On November 19, 2024
G.Lakshmipathaiah Appellant
V/S
Doddannachar Respondents

JUDGEMENT

(1.) Sri.S.Nagaraja., counsel for the appellants has appeared in person.

(2.) This is an appeal from the court of Prl. Senior Civil Judge and JMFC, Madhugiri.

(3.) For the sake of convenience, the parties are referred to as per their status and rankings before the Trial Court.