(1.) delivered the following: PC:
(2.) In the present appeal, the respondent formulated the following substantial questions of law:
(3.) We have heard the learned counsel for the parties and perused the relevant materials on record including the order of the Tribunal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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