(1.) HEARD the learned Senior Advocate Shri R.L. Patil, appearing for the Counsel for the petitioner and the learned counsel appearing for the respondent.
(2.) THE petitioner was the judgment -debtor before the court below. The background to the present proceedings is as follows: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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