(1.) THIS second appeal is filed by the legal representatives of the deceased first defendant, challenging the concurrent finding recorded by both the courts below.
(2.) THE facts briefly stated are:
(3.) ON the above pleadings, the trial court framed the following issues:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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