LAKSHMI PRIYADARSHINI Vs. KAMALAMMA

JUDGEMENT

(1.) This appeal is filed by the appellant against an order dated 06.12.2012 in P & SC No.241/2007 on the file of the IX Additional City Civil and Sessions Judge, Bangalore granting Succession Certificate in favour of the respondent No.1 to receive the amount lying in the S.B. Account No.10313112060 in State Bank of India Branch at Jayanagar, 4th 'D' Block, Bangalore in the name of Late. H.N. Jayasheelan in respect of which his wife Lakshmi Priyadharshini the appellant was appointed as nominee.

(2.) Brief facts leading to this appeal are as under:

(3.) Aggrieved by the order of grant of Succession Certificate in favour of the mother of the deceased, this appeal is preferred by the appellantwife of deceased H.N. Jayasheelan.