LAWS(KAR)-2014-3-415

JAYAMMA Vs. E MUNIYAPPA

Decided On March 07, 2014
JAYAMMA Appellant
V/S
E Muniyappa Respondents

JUDGEMENT

(1.) THIS is plaintiff's second appeal.

(2.) FACTS briefly stated:

(3.) IN the premise of pleadings of parties, the trial court framed the following issues: