STATE OF KARNATAKA Vs. ASIAN PAINTS LIMITED

Referred Judgements :-

ASIAN PAINTS INDIA LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REFERRED TO]
ANNAPURNA CARBON INDUSTRIES CO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SHAW WALLACE AND COMPANY LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
INDO INTERNATIONAL INDUSTRIES VS. COMMISSIONER OF SALES TAX UTTAR PRADESH [REFERRED TO]
STERLING FOODS A PARTNERSHIP FIRM VS. STATE OF KARNATAKA [REFERRED TO]
ST STEPHENS COLLEGE VS. UNIVERSITY OF DELHI [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD VS. BAKELITE HYLAM LIMITED [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE VS. WOOD POLYMERS LIMITED [REFERRED TO]
KEMROCK INDUSTRIES AND EXPORTS LTD VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
JYOTHY LABORATORIES LTD VS. STATE OF ASSAM [REFERRED TO]
M P AGENCIES VS. STATE OF KERALA [REFERRED TO]