(1.) Aggrieved by the order passed by the learned Single Judge in writ petition No. 18020/2005 dated 14th June, 2011, the present appeal is filed.
(2.) Heard the learned counsel appearing for the parties.
(3.) The admitted facts are as hereunder:--
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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