(1.) THERE is a delay of 134 days in filing the appeal. For the reasons stated in the affidavit filed in support of the application, the delay is condoned.
(2.) HEARD the learned Counsel for the appellant and the learned Counsel for the respondents.
(3.) THE facts are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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