LAWS(KAR)-2014-9-225

RAJAGOUDA Vs. SUNANDA

Decided On September 12, 2014
Rajagouda Appellant
V/S
SUNANDA Respondents

JUDGEMENT

(1.) THIS revision petition is directed against the order dated 28.2.2013 passed by the Senior Civil Judge, Raibag, in O.S. No. 91/12 on I.A. No. 3.

(2.) BY the impugned order, the trial court has allowed I.A. No. 3 and has permitted the respondents to withdraw the suit with liberty to file fresh suit on the same cause of action.

(3.) BRIEFLY stated the facts are: