NISHA B. KOPARDE Vs. R. SHIVANNA

JUDGEMENT

(1.) THOUGH these matters are listed for admission with the consent of the learned counsel appearing for the parties, the appeals are taken up for final disposal.

(2.) THESE sets of appeals are filed aggrieved by the judgment and award passed by the MACT, Mysore, in MVC Nos. 173, 187 -193/2009 and 217/2009, dated 13.10.2004.

(3.) THE claimant in MVC No. 173/2009 and MVC No. 217/2009 is the minor daughter of Late. Basavaraj Korparde and Late. Rajalakshmi B. Koparde, aged about 16 years as on the date of the accident. Her father Basavaraj Korparde and the mother Rajalakshmi B. Koparde died in the accident.