LAWS(KAR)-2014-7-56

V. PARAMASIVAM Vs. V. SAVITRAMMA

Decided On July 01, 2014
V. Paramasivam Appellant
V/S
V. Savitramma Respondents

JUDGEMENT

(1.) A joint memo dated 1-7-2014 duly signed by the appellants and respondents and their Counsel is filed before the Court. The same is taken on record. The joint memo reads as under: