(1.) THIS is Defendant's second appeal.
(2.) FACTS briefly stated are:
(3.) IN the premise of pleadings of parties, the Trial Court framed the following issues.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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