SHYAMARAJU & COMPANY (INDIA) PVT. LTD. Vs. THE MANAGING DIRECTOR, KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT & FINANCE CORPORATION (KUIDFC) AND ORS.

JUDGEMENT

(1.) THE petitioner, who is plaintiff in OS No. 130/2013 on the file of Civil Judge at Hungund, is before this Court, challenging the order dated 13.8.2013 passed on I.A -III filed in the above -said Suit, at Annexure -K.

(2.) BRIEF facts of the case leading to the filing of the Writ Petition may be stated as under:

(3.) ON the other hand, learned Counsel appearing for the respondents submits that there is no illegality or infirmity in the impugned order.