(1.) These intra court appeals are filed by the unsuccessful petitioner, calling in question the order dated 15.6.2012 of the learned single Judge dismissing WP Nos.67162 & 67163/2009.
(2.) Learned single Judge dismissed the petition on the following two counts:
(3.) Briefly stated facts are:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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