STATE OF KARNATAKA Vs. EASTERN MEDICALS

Referred Judgements :-

RAMACHARAN SAHU V GOGA [DISTINGUISHD ,FOLL.; 3.]
PURNA CHANDRA SARKAR V RADHA RANI DASSYA [DISTINGUISHD , 7.]
AMAR NATH DOGRA V UNION OF INDIA [DISTINGUISHD ,FOLL.; 12.]
SAWAI SINGHAI NIRMAL CHAND VS. UNION OF INDIA [DISTINGUISHD , 4.]
GANGAPPA GURUPADAPPA GUGWAD GULBARGA VS. RAGHAWWA WIDOW OF LOCHANAPPA GUGWAD [DISTINGUISHD ,FOLL.; 11.]
STATE OF MAHARASHTRA VS. CHANDER KANT [DISTINGUISHD ,FOLL.; 6.]
KHEDUT OIL CAKE INDUSTRIES VS. UNION OF INDIA [DISTINGUISHD , 5.]
GAJA VS. DASA KOERI [DISTINGUISHD ,DISS.; 9.]
LALCHAND CHOWDHURY VS. UNION OF INDIA [DISTINGUISHD ,DISS.; 10.]
A KANDASWAMI PILLAI VS. P M THEAGARAJA PATTAR [DISTINGUISHD , 2.]
K P ARVIND VS. GOVERNMENT OF KARNATAKA [DISTINGUISHD]
STATE OF RAJASTHAN VS. GIRDHARILAL CHUNNILAL MODI [DISTINGUISHD , 8.]