SYED YOUNUS ALI Vs. PRINCIPAL KENDRIYA VIDYALAYA GULBARGA

Referred Judgements :-

DR. A.K. JAIN V UNION OF INDIA [REFERRED TO]
VAIDYA BHARATI P. SHAH V STATE OF MAHARASHTRA AND OTHERS [FOLLOWED ON]
P.C. MAHESH AND OTHERS V STATE OF KARNATAKA AND OTHERS [FOLLOWED ON]
RABINARAYAN MOHAPATRA V STATE OF ORISSA AND OTHERS [FOLLOWED ON]
P K NARAYANI VS. STATE OF KERALA [REFERRED TO]
RATTAN LAL VS. STATE OF HARYANA [FOLLOWED ON]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [FOLLOWED ON]
BHAGWAN DASS VS. STATE OF HARYANA [REFERRED TO]
HARYANA STATE ADHYAPAK SANGH RAJ SINGH VS. STATE OF HARYANA [REFERRED TO]
BHAGWATI PRASAD BHAGWATI DEVI VS. DELHI STATE MINERAL DEVELOPMENT CORPORATION:DELHI STATE MINERAL DEVELOPMENT CORPORATION [FOLLOWED ON]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
JACOB M PUTHUPARAMBIL JACOB M PUTHUPARAMBIL P MOHANAN SASIDHARAN C P C A JOSE MARY C L NAZAR K M P V SASIKUMAR PARASSALA SIVANANDAN M S SREEKUMAR VS. KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:STATE OF KERALA:STATE OF KERALA:STATE OF KERALA:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KER [FOLLOWED ON]
ALL MANIPUR REGULAR POSTS VACANCIES SUBSTITUTE TEACHERS ASSOCIATION VS. STATE OF MANIPUR [REFERRED TO]
DELHI DEVELOPMENT HORTICULTURE EMPLOYEES UNION VS. DELHI ADMINISTRATION DELHI [DISTINGUSED]
DIRECTOR INSTITUTE OF MANAGEMENT DEVELOPMENT U P VS. PUSHPA SRIVASTAVA [REFERRED TO]
STATE OF HARYANA VS. PIARA SINGH [REFERRED TO]