(1.) THIS appeals is preferred against the order dated March 1, 1993, passed by the learned single judge in W. P. No. 5683 of 1993.
(2.) THE learned single judge has rejected the writ petition with the following observations :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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