KARNATAKA STEEL AND WIRE PRODUCTS LIMITED Vs. KOHINOOR ROLLING SHUTTERS AND ENGINEERING WORKS PRIVATE LIMITED

Referred Judgements :-

LIBERTY FINANCE PRIVATE LIMITED [DISTINGUSED (DELHI),DISS.; 16.]
UNICO TRADING AND CHIT FUNDS (INDIA) PRIVATE LIMITED,IN LIQUIDATION BY OFFICIAL LIQUIDATOR V S.H. LOHATI AND OTHERS [OVER RULED OVERRULED; 20.]
OFFICIAL LIQUIDATOR V HINDUSTHAN LEVER LIMITED [OVER RULED ; 19.]
MARUTI LIMITED (IN LIQUIDATION) AND ANOTHER V PARRY AND COMPANY LIMITED [DISTINGUSED ,DIST.; 11.]
MARUTI LIMITED (IN LIQUIDATION) AND ANOTHER V P.R. SASIDBARAN AND OTHERS [DISTINGUSED ,DISS.; 12.]
NEW KERALA ROADWAYS PRIVATE LIMITED (IN LIQUIDATION) V K.K. NANU AND ANOTHER [DISTINGUSED ,DISS.; 15.]
NATIONAL TELEPHONE COMPANY LIMITED V THE POSTMASTER GENERAL [REFERRED TO]
DHIRENDRA CHANDRA PAL VS. ASSOCIATED BANK OF TRIPURA LIMITED [REFERRED TO]
TOWN MUNICIPAL COUNCIL ATHANI VS. PRESIDING OFFICER LABOUR COURTS HUBLI [REFERRED TO]
KERALA STATE ELECTRICITY BOARD TRIVANDRUM VS. T P KUNHALIUMMA [REFERRED TO]
SUDARSAN CHITS 1 LIMITED VS. O SUKUMARAN PILLAI [REFERRED TO]
JAIPAL SINGH VS. TANWAR FINANCE PRIVATE LIMITED [REFERRED TO]
FARIDABAD COLD STORAGE VS. OFFICIAL LIQUIDATOR [DISTINGUSED : (1978)48 COMPANY CASES 432,DISS.; 5.]
JAIMAL SINGH MAKIN VS. OFFICIAL LIQUIDATOR OF MAJESTIC FINANCIERS PRIVATE LIMITED [DISTINGUSED : (1978)48 COMPANY CASES 419,DISS.; 10.]
R C ABROL AND COMPANY PRIVATE LIMITED VS. A R CHADHA AND COMPANY [DISTINGUSED (FB),DISS.; 9.]
GALAXY TRADING and CHIT FUNDS PVT LTD VS. S BASHANUDIEN [OVER RULED ; 21.]
D S GOWDA VS. CORPORATION BANK [OVER RULED .; 3.]
SYNDICATE BANK VS. UNITED COMMERCIAL BANK [OVER RULED]
OFFICIAL LIQUIDATOR RADEL SERVICES P LIMITED VS. SOUTHERN SCREWS P LIMITED [REFERRED TO]
K P ULAHANNAN VS. WANDOOR JUPITER CHITS P LTD [DISTINGUSED ,DISS.; 13.]
GLEITLARGOR INDIA P LTD VS. MAZAGAON DOCK LTD [DISTINGUSED ,DIST.; 17.]