(1.) THE petitioner is an association of licence holders of repairers of weights/measures. The association is aggrieved by THE enforcement of sub-rule (2) of Rule 17 of THE Karnataka standards of weights and measures (enforcement) rules, 1988. The entire Rule 17 is quoted below:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN