LAWS(KAR)-1983-8-7

SYNDICATE BANK Vs. COMMISSIONER OF INCOME TAX

Decided On August 29, 1983
SYNDICATE BANK Appellant
V/S
COMMISSIONER OF INCOME-TAX, KARNATAKA Respondents

JUDGEMENT

(1.) THE following question has been referred under s. 256(1) of the I.T. Act by the Income-tax Appellate Tribunal Bangalore Bench :

(2.) THE facts behind the legal formulation are these :

(3.) SECTION 33(6) provides :