ABDUL KHADAR MOHAMMAD GOUS ATTIGERI Vs. STATE

JUDGEMENT

(1.) In Cr. R.P. No.705/82 the Petitioners, who are accused in C.C. No.616 of 1982 on the file of the Munsiff and J.M.F.C., Savanur, are challenging the order dated 15-9-82 of that Court issuing summons for their appearance in the Court,

(2.) In Cr. R.P. No. 706/82 the Petitioners, who are accused in C.C. No. 230 of 1982 on the file of the Additional Munsiff, Jamkhandi, are similarly challenging the order dated 31-7-1982 of that Court issuing summons to them to appear before that Court.

(3.) Since common questions of law and facts are involved in these Petitions they were clubbed and heard together.