LAWS(KAR)-2023-1-681

ANNAKKA Vs. MALAKAJAPPA

Decided On January 18, 2023
Annakka Appellant
V/S
Malakajappa Respondents

JUDGEMENT

(1.) Heard Sri Shravankumar Math, learned counsel appearing for Smt. Ratna N. Shivayogimath, learned counsel for the petitioner and Sri Varun Patil, learned counsel for the respondent.

(2.) The present petition is filed under Sec. 482 of Cr.P.C., with the following prayer:

(3.) Brief facts which are necessary for disposal of the present petition are as under: