PRAKASH POOJARY Vs. MANAGING DIRECTOR, KSRTC

JUDGEMENT

(1.) Heard.

(2.) Aggrieved by the award dtd. 8/8/2017 in M.V.C.No.779/2014 on the file of the Additional District Judge and Additional MACT, Udupi, Sitting at Kundapura, Kundapura, the claimant has preferred M.F.A.No.2157/2018 and the Insurer has preferred M.F.A.No.8399/2017.

(3.) For the purpose of convenience, the parties will be referred to henceforth according to their ranks before the Tribunal.