LAWS(KAR)-2023-7-1694

SUDATH KUMAR Vs. NAGARATHNAMMA

Decided On July 25, 2023
Sudath Kumar Appellant
V/S
NAGARATHNAMMA Respondents

JUDGEMENT

(1.) Sri.Srivishnu., learned counsel on behalf of Sri.G.S.Balagangadhar., for appellants has appeared in person.

(2.) The captioned appeal is listed today for orders regarding non-compliance of office objections for fifth time.

(3.) A perusal of the daily order sheet depicts that the appeal was listed before the Registrar (P and H) on several occasions and time was granted to comply office objections.