(1.) Sri.R.S.Ravi., learned Senior counsel on behalf of Sri.Narendra D.V.Gowda., for appellant has appeared in person.
(2.) This is an appeal from the Court of Principal District & Sessions Judge, Mandya.
(3.) The appellant is the 7th defendant before the Trial Court. The plaintiff filed a suit seeking the relief of Partition and Separate Possession in respect of suit schedule properties and mesne profits on the file of Addl. Civil Judge (Sr.Dn) & CJM, Mandya in O.S.No.02/2005.