(1.) Smt.Sulochanamma and Smt.Susheelama, who are defendant Nos.6 and 7, are in appeal.
(2.) For the sake of convenience, the parties are referred to by their names and not their rankings.
(3.) Brief facts of the case are as under: Plaint averments:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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