LAWS(KAR)-2023-7-107

K.H. GANGADHAR Vs. MANAGING DIRECTOR,BMTC

Decided On July 11, 2023
K.H. Gangadhar Appellant
V/S
Managing Director,Bmtc Respondents

JUDGEMENT

(1.) The petitioner has sought for the following prayers:

(2.) Heard Sri M.C. Basavaraju, learned counsel for the petitioner and Smt. H.R.Renuka, learned counsel for the respondents.

(3.) Learned counsel for the petitioner on instructions submits that the petitioner does not intend to press prayer No.1 of the writ petition, wherein Annexure - H dtd. 28/7/2021 issued by respondent No.3; Annexure - J dtd. 8/1/2022 issued by respondent No.2 and Annexure - L dtd. 25/2/2022 issued by respondent No.2, which has been assailed.