LAWS(KAR)-2023-1-611

B. VIJAY KUMAR Vs. GOVERNMENT OF KARNATAKA

Decided On January 27, 2023
B. Vijay Kumar Appellant
V/S
GOVERNMENT OF KARNATAKA Respondents

JUDGEMENT

(1.) In W.P.No.101707/2013, none-appears for the petitioner. Hence, the writ petition is dismissed for default.

(2.) In W.P.No.101245/2013, none-appears for the petitioner. Hence, the writ petition is dismissed for default.

(3.) In W.P.No.226743/2020, none-appears for the petitioner.