(1.) Heard Sri.Harish T. Bandary, learned counsel for the petitioner and Sri.Vinayaka S., learned HCGP for respondent-State.
(2.) This petition under Sec. 439 Cr.P.C. with the following prayer:
(3.) The brief facts of the case are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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