ASSISTANT EXECUTIVE ENGINEER Vs. VIJAYALAKSHMI

JUDGEMENT

(1.) Sri.H.K.Basavaraj., learned AGA for the appellant has appeared in person.

(2.) There is no representation on behalf of respondent No.1.

(3.) The captioned appeal was listed before the Court on 12/6/2023. On that day, there was no representation on behalf of respondent No.1, hence, it was ordered to be listed on 15/6/2023. The appeal was listed on 15/6/2023 and even on that day also, there was no representation on behalf of respondent No.1. This Court heard learned AGA for the appellant and ordered that the appeal be listed on 16/6/2023 to hear counsel for respondent No.1.