LAWS(KAR)-2023-5-410

AFZAL PASHA Vs. MYSURU URBAN DEVELOPMENT AUTHORITY

Decided On May 23, 2023
AFZAL PASHA Appellant
V/S
Mysuru Urban Development Authority Respondents

JUDGEMENT

(1.) Learned counsel for appellant and Sri.T.P.Vivekananda, learned counsel for the respondent has appeared in person.

(2.) This appeal is from the Court of II Additional District Judge, Mysore.

(3.) For the sake of convenience, the status of the parties is referred to as per their rankings before the Trial Court.