LAWS(KAR)-2023-2-176

A.M. VIJAYENDRA Vs. GOVERNMENT OF KARNATAKA

Decided On February 09, 2023
A.M. Vijayendra Appellant
V/S
GOVERNMENT OF KARNATAKA Respondents

JUDGEMENT

(1.) This matter is listed for admission today.

(2.) Heard the learned counsel appearing for the appellant and the learned High Court Government Pleader appearing for respondent Nos.1 to 6.

(3.) This appeal is filed challenging the judgment and decree dtd. 19/11/2019 passed in R.A.No.05/2019 on the file of the Senior Civil Judge and JMFC., at Mudigere.