GURUPAD Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Shri Prashant S. Kadadevar, learned counsel for revision petitioner present.

(2.) Learned High Court Government Pleader for respondent No.1/State and Shri Rahul Kuntoji, learned counsel representing Shri Girish S. Yadawad, for respondents 2 to 5, 7, 9 to 11 present.

(3.) Learned counsel for revision petitioner has filed memo seeking conversion of revision petition into appeal in terms of Sec. 372 of Cr.P.C.