LAWS(KAR)-2023-7-306

PRABHU Vs. STATE OF KARNATAKA

Decided On July 10, 2023
PRABHU Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Heard Sri B.C.Jnanayyaswami, leaned counsel for the petitioner and Smt.Girija S.Hiremath, learned High Court Government Pleader for the respondent-State.

(2.) This petition is filed under Sec. 482 of Cr.P.C. with the following prayer.

(3.) Brief facts of the case are as under: