ANTHONY ROJARIO Vs. REGIONAL PROVIDENT FUND COMMISSIONER

JUDGEMENT

(1.) The petitioners are seeking for the following prayers:

(2.) The petitioners had already assailed the said representations in Writ Petition No.4540 of 2021 (L-PF) and on 1/9/2022, a Co-ordinate Bench of this Court passed the following:

(3.) A perusal of Annexure - R1 indicates that the claim of the first petitioner has been settled on 6/4/2021/8/5/2021; the second petitioner has been settled on 6/4/2021/8/5/2021; the third petitioner has been settled on 30/6/2021; the fourth petitioner has been settled on 6/4/2021/ 13/5/2021.