VENU S. A. Vs. UNIVERSITY OF AGRICULTURE SCIENCES

JUDGEMENT

(1.) The petitioner is before this Court calling in question provisional list of selected candidate to the post of Assistant Professor in Food Engineering in the respondent/University of Agricultural Sciences, Dharwad ('the University' for short) by Notification dtd. 12/7/2023.

(2.) Facts, in brief, adumbrated are as follows:-

(3.) Heard Sri Tharanath Poojary, learned senior counsel appearing for the petitioner, Sri Ramachandra A.Mali, learned counsel appearing for respondents 1 and 2, Sri. V.S. Kalasurmath, learned High Court Government Pleader for respondent No.3-State and Sri Prashant Mathapati, learned counsel appearing for respondent No.4.