(1.) In this writ petition, the petitioner has challenged the order dtd. 13/5/2022 passed by the 1st respondent (Annexure-A).
(2.) It is the case of the petitioner that:
(3.) I have heard the learned counsel appearing for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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