(1.) This matter is listed for admission today. Heard the learned counsel appearing for the appellant and the learned counsel appearing for the respondent.
(2.) This appeal is filed challenging the judgment and decree dtd. 4/11/2020 passed in R.A.No.65/2018 on the file of the Senior Civil Judge and Principal JMFC., Tarikere.
(3.) The parties are referred to as per their original rankings before the Trial Court to avoid the confusion and for the convenience of this Court.