NARENDRA Vs. BHAGYASHREE ANANT GAONKAR

JUDGEMENT

(1.) Sri.Sangram S.Kulkarni., learned counsel for the appellant and Sri.H.M.Dharigond., learned counsel for respondent No.1 have appeared in person.

(2.) This appeal is from the Court of III Additional District Judge, Belagavi.

(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.